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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in The Indian Council Of World Affairs Act, 2001

(b)three Vice-Presidents [to be nominated, in the first instance by the Council constituted under sub-section (1) and thereafter by the Council constituted under this sub-section] [Substituted by [as may be nominated by the Council] Indian Council of World Affairs Act, 2001(5 of 2004) ]