Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(5) in Tamil Nadu Pension Rules, 1978

(5)When an order is passed under this rule allowing previous military service to count as part of the service qualifying for civil pension, .tha order shall be deemed to include the condemnation of interruption in service, if any, in the military service and between the military and civil service. -