Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Himachal Pradesh - Subsection Section 23(2)(a) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 (a)the trustee is not keeping regular accounts of all receipts and disbursements as required under sub-section (1); or