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[Cites 0, Cited by 0] [Section 229(1)] [Section 229] [Entire Act]

Union of India - Subsection

Section 229(1)(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)the special medical service referred to in clause (a) is headed by a construction medical officer and is provided with adequate staff, laboratory and other equipments.