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Bombay High Court

Maharashtra State Warehousing ... vs Pusad Urban Co-Operative Bank Ltd., ... on 16 December, 2019

Author: Manish Pitale

Bench: Manish Pitale

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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR.

                    WRIT PETN. NO. 7675 OF 2018
Mah.State Warehousing Corpn. & anr.-Vs.- Pusad Urban Coop.Bank Ltd.& oths.
                    WRIT PETN. NO. 1602 OF 2017
Mah.State Warehousing Corpn. & anr.-Vs.- Pusad Urban Coop.Bank Ltd.& oths.
                    WRIT PETN. NO. 2083 OF 2017
Mah.State Warehousing Corpn. & anr.-Vs.- Pusad Urban Coop.Bank Ltd.& oths.
                    WRIT PETN. NO. 6775 OF 2018
 Rushi d/o Gopal Agrawal.-Vs.- Special Land Acquisition Officer and others
                    WRIT PETN. NO. 4424 OF 2017
Mah.State Warehousing Corpn. & anr.-Vs.- Pusad Urban Coop.Bank Ltd.& oths.
                    WRIT PETN. NO. 6772 OF 2018
Mah.State Warehousing Corpn. & anr.-Vs.- Pusad Urban Coop.Bank Ltd.& oths.
                    WRIT PETN. NO. 6774 OF 2018
Mah.State Warehousing Corpn. & anr.-Vs.- Pusad Urban Coop.Bank Ltd.& oths.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                   Court's or Judge's Orders.
or directions and Registrar's orders.
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                                       Mr.N.R.Saboo, counsel for the petitioner-M.S.W.C.
                                       Mr.Abhay Sambre, counsel for respondent-Bank.
                                       Mr.P.R.Agrawal, counsel for the petitioner in WP No.6775/2018.
                                       Ms Rohinee Pohankar, counsel h/f Mr.A.A.Kathane, counsel for
                                       respondent No.2 in WP No.6775/2018.


                                               CORAM : MANISH PITALE, J.

DATE : 16.12.2019 The learned counsel appearing for the parties agree that Writ Petition No.6775 of 2018 has been wrongly listed with the bunch of writ petitions and that it needs to be segregated.

2. Hence, Writ Petition No.6775 of 2018 is de-tagged, to be listed separately for hearing on 14/01/2020.

3. Insofar as Writ Petition Nos.7675, 6772 and 6774 of 2018 and 1602, 2083 and 4424 of 2017, list on 14/01/2020.

JUDGE KHUNTE ::: Uploaded on - 17/12/2019 ::: Downloaded on - 18/12/2019 01:13:58 :::