Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] Union of India - Section Section 2 in The Standards of Weights and Measures (Enforcement) Act, 1985 2. Act not to apply to inter-State trade or commerce .-Nothing in this Act shall apply to any inter-State trade or commerce in- (a)any weight or measure, or(b)any other goods which are sold, delivered or distributed by weights, measure or number.
