Bombay High Court
Ranbaxy Laboratories Limited vs Universal Twin Labs And Anr on 12 August, 2025
44-COMMP-177-2022.doc
TALLE
SHUBHAM IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ASHOKRAO ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
TALLE SHUBHAM
ASHOKRAO
Date: 2025.08.14
IN ITS COMMERCIAL DIVISION
14:17:41 +0530
COMMERCIAL MISCELLANEOUS PETITION NO. 177 OF 2022
Ranbaxy Laboratories Limited ... Petitioner
Versus
Universal Twin Labs And Anr ... Respondents
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None for the parties.
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Coram : Sharmila U. Deshmukh, J.
Date : August 12, 2025.
P. C. :
1. None appears on behalf of the parties. The service report indicates that the notice issued to the Petitioner has returned unserved with remark left.
2. List the matter on 10th September, 2025 (Dismissal).
[Sharmila U. Deshmukh, J.]
Shubham 1 of 1
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