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Bombay High Court

Ranbaxy Laboratories Limited vs Universal Twin Labs And Anr on 12 August, 2025

                                                                                     44-COMMP-177-2022.doc


TALLE
SHUBHAM                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ASHOKRAO                               ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
TALLE SHUBHAM
ASHOKRAO
Date: 2025.08.14
                                            IN ITS COMMERCIAL DIVISION
14:17:41 +0530



                            COMMERCIAL MISCELLANEOUS PETITION NO. 177 OF 2022

                      Ranbaxy Laboratories Limited                                         ... Petitioner
                                                     Versus
                      Universal Twin Labs And Anr                                          ... Respondents

                                                          ------------
                      None for the parties.
                                                          ------------

                                                              Coram :    Sharmila U. Deshmukh, J.
                                                              Date     : August 12, 2025.

                      P. C. :

1. None appears on behalf of the parties. The service report indicates that the notice issued to the Petitioner has returned unserved with remark left.

2. List the matter on 10th September, 2025 (Dismissal).




                                                                         [Sharmila U. Deshmukh, J.]




                      Shubham                                 1 of 1




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