Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 9 in Punjab General Sales Tax Rules, 1949 9. Maintenance of register of registered dealers. - The name of every dealer registered under rule 5 shall be entered in a register in Form ST. V in the first instance. The entries contained in this register shall be arranged alphabetically in a register in Form ST. VI.
