Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Sikkim - Subsection Section 7(a) in Sikkim Subjects Regulation 1961 (a)Any person who renounces his status as a Sikkim Subject, or voluntarily acquires the citizenship of any other country, or; takes an oath of allegiance to a foreign country or Ruler thereof without the consent of The Chogyal's Government; or
