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Union of India - Section

Section 6 in The Ombudsman Scheme for Non-Banking Financial Companies, 2018

6. Secretariat.

(1)The Reserve Bank shall depute such number of its officers and other staff to the office of the Ombudsman as is considered necessary to function as the secretariat of the Ombudsman.
(2)The cost of the Secretariat shall be borne by the Reserve Bank.