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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(4)(h) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(h)to fulfil the minimum criteria in terms of programmes, faculty, infrastructural facilities, financial viability etc., as laid down from time to time by the regulatory bodies;