Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 10 in West Bengal Land Reforms Rules, 1965. 10. Notice under sub-section (2) of section 14. Notice to be served on the prescribed authority under sub-section (2) of section 14 shall be in Form No. 6.
