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State of Odisha - Section

Section 243 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

243. Foodstuff to be served in the canteen.

- The foodstuffs and other items to be served in the canteen, referred to in sub-rule (1) of Rule 242 shall be in conformity with the normal dietary habits of the building workers.