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Himachal Pradesh High Court

State Of Hp & Ors. vs . Krishan Dass & Ors. on 23 March, 2023

Bench: Sabina, Satyen Vaidya

State of HP & ors. vs. Krishan Dass & ors.

.

CWP No. 1245 of 2017 23.3.2023 Present:- Mr. Arsh Rattan, Deputy Advocate General for the petitioners.

Ms. Babita Chauhan, Advocate, on behalf of Mr. A.K. Gupta, Advocate, for the respondents.

reply.

r to Learned counsel for the respondents seeks time to file List after four weeks.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge March 23, 2023 (Guleria) ::: Downloaded on - 23/03/2023 20:37:31 :::CIS