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[Cites 0, Cited by 0] [Section 81] [Entire Act]

NCT Delhi - Subsection

Section 81(13) in Delhi Motor Vehicles Rules, 1993

(13)Tour operator/Travel Agent/Excursion Agent, etc. not to demand tip, etc. - No agent shall demand any tip, gratuity, present or commission other than that permissible under this rule from any person engaging him or from any dealer or from any hotel keeper in whose hotel such person resides or intent to reside.