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State Consumer Disputes Redressal Commission

Shri.R.K.Deb vs Oriental Insurance Co.Ltd on 13 April, 2000

Daily Order First Appeal No. CA 05/1998 (Arisen out of order dated in Case No. of District ) Shri.Rabindra Kumar Deb Vs. Branch Manager, Oriental BEFORE : 

PRESENT:
None for the Appellant None for the Respondent Dated the 13 April 2000 ORDER Heard in part. List this case on 29/04/2000 for further hearing.