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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(2)No appointment of teacher for any school can be made in respect of any person not possessing the minimum qualification laid down by the academic authority notified by the Central Government under sub-section (1) of section 23.