Section 4(2)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(2)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(b)As soon as the electors' lists are ready, the same shall be published by making a copy thereof available for inspection at a specified place in or near the area to whom it relates and displaying a notice in form 'I'

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NCT Delhi - Subsection

Section 4(2)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000