Section 1 in The Narcotic Drugs Or Psychotropic Substances (Regulation Of Controlled Substance) Order, 1993
1. Short title and commencement
.-(1) This Order may be called the Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substance) Order, 1993.(2)It shall come into force on the 15th day of April, 1993.
