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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)The project Election Authority may appoint one or more persons as Assistant Election Officers to assist the Election Officer :provided that every such person shall be an employee of the State Government.