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Calcutta High Court

Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 2 July, 2024

Author: I. P. Mukerji

Bench: I. P. Mukerji

              IN THE HIGH COURT AT CALCUTTA
                      In appeal from its
            ORDINARY ORIGINAL CIVIL JURISDICTION
               CIVIL APPELLATE JURISDICTION



                        IA No. GA 1 of 2022
                       APO No. 102 of 2022
                                with
                         CS No. 12 of 2009
                   Narendra Kumar Berlia & Ors.
                               Versus
                     Om Prakash Berlia & Ors.
                                And
                        APO No. 52 of 2022
                         Vijay Kumar Berlia
                               Versus
                     OM Prakash Berlia & Ors.
                                And
                       APO No. 113 of 2022
                                with
                         CS No. 12 of 2009
                  Vijay Kumar Berlia for Self and
                 as Karta of Gurdayal P Berlia HUF
                               Versus
                  OM Prakash Berlia for Self and
                as Karta of Om Prakash Berlia HUF




Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 2nd July 2024



                                                                 Appearance:
                                          Mr. Sagar Bandopadhyay, Advocate
                                               Mr. R. Bhattacharya, Advocate
                                                      Mr. Lalit Baid, Advocate
                                               Mr. Tamoghna Saha, Advocate
                         for the appellant in APO 52/2022, APO 113/2022 &
                                           respondent no. 3 in APO 102/2022

Mr. S. N. Mookherji, Sr. Advocate Mr. Varun Kedia, Advocate Mr. Yash Singhi, Advocate Mr. Avee Jaiswal, Advocate for respondents in APO 102/2022 & APO 52/2022 Mr. S. R. Kakrania, Advocate Ms. Shreya Goenka, Advocate for respondent nos. 1 & 2 Mr. Aditya Kanodia, Advocate Ms. Suparna Sardar, Advocate for respondent nos. 4,5&6 in APO 102/2022 & respondent nos. 30,31&32 in APO 52/2022 Ms. Reshmi Ghosh, Advocate 2 Ms. Parna Mukherjee, Advocate for respondent no.9 in APO 102/2022 The Court: List these appeals for further hearing on 23rd July 2024 marked at 3.30 PM.

(I. P. MUKERJI, J.) (BISWAROOP CHOWDHURY, J.) R. Bose