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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(1)(d) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(d)any other matter which by this Act or the Statutes is to be or may be provided by the Ordinances.