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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2)(ix) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(ix)the procedure of collection, packing, sealing, marking/labeling, preservation, forwarding sample to laboratory, analysis, storing and disposal of the sample collected;