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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(ii) in The Wealth-Tax Act, 1957

(ii)"house" includes a part of a house being an independent residential unit.] [Substituted by Act 3 of 1989, Section 62, for Section 7 (w.e.f. 1.4.1989). ]