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State of Punjab - Section

Section 161 in Punjab Goods and Services Tax Rules, 2017

161. Continuation of certain recovery proceedings.

- The order for the reduction or enhancement of any demand under section 84 shall be issued in FORM GST DRC- 25.[Chapter XIX] [Added by Punjab Notification No. G.S.R.26/P.A.5/2017/S.164/Amd.(2)/2017, dated 18.7.2017 (w.e.f. 29.6.2017).] Offences And Penalties