Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

State Of U.P. Thru' Secretary Deptt. Of ... vs Deepak Kumar Jaiswal & Others on 2 July, 2010

Author: Amreshwar Pratap Sahi

Bench: Amreshwar Pratap Sahi

Chief Justice's Court
Case :- SPECIAL APPEAL DEFECTIVE No. - 618 of 2010

Petitioner :- State Of U.P. Thru' Secretary Deptt. Of Basic Edu. & Others
Respondent :- Deepak Kumar J aiswal & Others

Petitioner Counsel :- M.S. Pipersenia, S.C.

Respondent Counsel :- S.K. Singh

Hon'ble Ferdino Inacio Rebello Chief Justice
Hon'ble Amreshwar Pratap Sahi,J.

 

List this Appeal along with Civil Misc. Writ Petition No.20841 of 2009. Order Date :- 2.7.2010 Irshad