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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in The Orissa Forest Act, 1972

(4)The Forest Settlement Officer shall serve a copy of every order passed under this section on the claimant and also on the Forest Officer who attended the enquiry under Sub-section (3) of Section 4 if no such officer attended, on the Divisional Forest Officer.