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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(iii) in The Orissa State Electricity Board Employees' Pension (including Old Age and Family Pension) Regulations, 1992

(iii)The period of service rendered as contingency paid employees having received remuneration for such service from and out of the contingent fund in any of the establishment under the Board.