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[Cites 0, Cited by 0] [Section 62AH(4)] [Section 62AH] [Entire Act]

State of Bihar - Subsection

Section 62AH(4)(a) in Bihar Factories Rules, 1950

(a)The Secretary shall arrange to register the applications received for appraisal of site in a separate register and acknowledge the same within a period of 7 days.