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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(vi) in Nagpur Improvement Trust Land Disposal Rules, 1983

(vi)"plot" means a continuous individual portion of land set apart for allotment to an individual person of a body of persons for construction of a building or for any other purpose and shown as such in the layout of the scheme prepared by the Trust;