Section 75 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
75. Holding and grove [Section 18, U.P.Z.A. & L.R. Act].
- Lands included in the holding or grove of a bhumidhar or sirdar belong to him but if they act against or in contravention of the provisions of the U. P. Zamindari Abolition and Land Reforms Act and Rules framed thereunder, Bhumi Prabandhak Samiti will have power to institute suit for their ejectment.
