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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 97(a) in Telecommunication Interconnection Regulations, 2018

(a)View-1: Augmentation should be based on current capacity utilization of more than 70% during network busy hour (NBH) consistently for last one week. The quantum of augmentation should be reasonable increase which should bring utilization in between the range of 50 to 70%.