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[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(5)(i) in Himachal Pradesh Value Added Tax Rules, 2005

(i)a copy of final accounts including balance sheet as at the end of the year, profit and loss cum manufacturing/ trading account for the year; and