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State of Goa - Section

Section 110 in The Goa Panchayat Raj Act, 1994

110. Using offensive substance, etc.

- Whoever, except with the written permission of a Panchayat and except in the manner, if any, enjoined in such permission, stores or uses night soil or other substances emitting an offensive smell other than cattle manure shall, on conviction, be punished with fine which may extend to one hundred rupees.