Supreme Court - Daily Orders
Rohit Kochhar vs Vipul Infrastructure Developers Ltd. on 6 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.40 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10169-10171/2008
(Arising out of impugned final judgment and order dated 11-03-2008
in FAO No. 196/2005 11-03-2008 in FAO No. 197/2005 11-03-2008 in
FAO No. 205/2005 passed by the High Court Of Delhi At New Delhi)
ROHIT KOCHHAR Petitioner(s)
VERSUS
VIPUL INFRASTRUCTURE DEVELOPERS LTD. & ORS. Respondent(s)
Date : 06-11-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Gopal Jain,Sr.Adv.
Mr. Nishant Menon,Adv.
Mrs. Namrata K. Sharma,Adv.
Mr. Kunal Verma, AOR
Mr. Yugandhara Pawar Jha,Adv.
Mr. Piyush Bhardwaj,Adv.
For Respondent(s) Mr. T.S. Doabia,Sr.Adv.
Mr. Manish Sharma,Adv.
Ms. Mayuri Raghuvanshi, AOR
Mr. Vyom Raghuvanshi,Adv.
Mr. Zahid Hussain,Adv.
Dr. A.M. Singhvi,Sr.Adv.
Ms. Rashmi Virmani,Adv.
Mr. Ajit Pudussery, AOR
Mr. Ankit Virmani,Adv.
Ms. Mansi Kumar,Adv.
Mr. K. Vijayan,Adv.
Mr. Ajit Singh Verma,Adv.
Mr. Anil Nag, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List the matters for hearing in January, 2018 on a Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.07 13:19:17 IST Reason: SIGNER CARD OF Non-Miscellaneous Day. MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA (OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER