Himachal Pradesh High Court
State Of H.P vs Jitender Kumar on 11 March, 2015
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Cr. Revision No.328 of 2014
Date of decision: 11.3.2015
State of H.P. ...Petitioner
.
Versus
Jitender Kumar .... Respondent
Coram
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?.1
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For the Petitioner: Mr. Vivek Singh Attri, Dy. A.G.
For the Respondent: r Mr. Ramesh Sharma, Advocate.
Sureshwar Thakur, J. (Oral)
Heard. There is no merit in this petition, which is accordingly dismissed.
11th March, 2015 (Sureshwar Thakur)
™ Judge
Whet her t he r epor t er s of t he l ocal paper s may be al l owed t o see t he Judgment ? .
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