Punjab-Haryana High Court
State Of Haryana And Another vs J.V. Of Unitech Limited And Others on 18 February, 2014
Author: Sabina
Bench: Sabina
In the High Court of Punjab and Haryana at Chandigarh
Civil Revision No. 7221 of 2013 (O&M)
Date of Decision: 18.2.2014.
State of Haryana and another .......Petitioners
Versus
J.V. of Unitech Limited and others .......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Dr. A.K.Bansal, Advocate
for the petitioners.
Mr. Puneet Bali, Senior Advocate with
Mr. Ankur Lal, Advocate
for the respondents.
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SABINA, J.
For orders, see Civil Revision No. 7197 of 2013.
(SABINA) JUDGE February 18, 2014 Gurpreet Singh Gurpreet 2014.02.20 16:39 I attest to the accuracy and integrity of this document chandigarh