Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

State Of Haryana And Another vs J.V. Of Unitech Limited And Others on 18 February, 2014

Author: Sabina

Bench: Sabina

                 In the High Court of Punjab and Haryana at Chandigarh


                                          Civil Revision No. 7221 of 2013 (O&M)
                                          Date of Decision: 18.2.2014.


            State of Haryana and another                               .......Petitioners


                                               Versus



            J.V. of Unitech Limited and others                         .......Respondents



            CORAM: HON'BLE MRS. JUSTICE SABINA

            Present:           Dr. A.K.Bansal, Advocate
                               for the petitioners.

                               Mr. Puneet Bali, Senior Advocate with
                               Mr. Ankur Lal, Advocate
                               for the respondents.
                                     ****

            SABINA, J.

For orders, see Civil Revision No. 7197 of 2013.

(SABINA) JUDGE February 18, 2014 Gurpreet Singh Gurpreet 2014.02.20 16:39 I attest to the accuracy and integrity of this document chandigarh