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[Cites 0, Cited by 0] [Section 38O(1)] [Section 38O] [Entire Act]

Union of India - Subsection

Section 38O(1)(e) in The Wild Life (Protection) Act, 1972

(e)provide information on protection measures including future conservation plan, estimation of population of tiger and its natural prey species, status of habitats, disease surveillance, mortality survey, patrolling, reports on untoward happenings and such other management aspects as it may deem fit including future plan conservation;