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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Maharashtra - Subsection

Section 99(3)(g) in Maharashtra Public Universities Act, 2016

(g)one senior teacher as coordinator of the Students' Council appointed by the principal of the college and Director, Sports and Physical Education, NSS Programme Officer and NCC Officer as permanent invitees.