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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Central Provinces And Berar - Subsection

Section 2(b) in The Central Provinces and Berar Animal Preservation Act, 1949

(b)any area not included in a municipality, the Chief Executive Officer of the Janapada in which such area is comprised; and includes any other person who may be nominated by such Secretary or Chief Executive Officer, as the case may be, for the whole or part of the area within such municipality or Janapada;