Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of West Bengal - Subsection Section 65(2) in West Bengal Municipal (Employees' Service) Rules, 2010 (2)If an employee is on leave on the day on which he completes a year of service, he shall be entitled to half-pay leave without having to return to duty.
