Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 294(2)] [Section 294] [Entire Act] State of Andhra Pradesh - Subsection Section 294(2)(i) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (i)name, description, place of residence and full address of the person by whom an application has been or is expected to be made;