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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Chattisgarh - Subsection

Section 80(1)(e) in High Court of Chhattisgarh Rules, 2005

(e)the case number, date of order or judgment appealed against, and all other particulars of the case including the name of the Presiding Officer of the Court below :