Section 80(2)(c) in The M.P. Civil Services (Pension) Rules, 1976

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(c) in The M.P. Civil Services (Pension) Rules, 1976

(c)any case which pertains to the sanction of pension to a Government servant who had retired before the commencement of these rules and is pending before such commencement shall be disposed of in accordance with the provisions of the old rules as if these rules had not been made;

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State of Madhya Pradesh - Subsection

Section 80(2)(c) in The M.P. Civil Services (Pension) Rules, 1976