Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(c) in Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992 (c)fails to deliver to the Government any assets, books of accounts, registers or other documents in his possession, custody or control relating to the grant; or
