Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 25 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958 25. Prohibition of employment of women or young person during certain hours. - No woman or young person shall be required or allowed to work in any beedi industrial premises except between 6 a.m. to 7 p.m.
