Karnataka High Court
Ramesh Dwivedi vs C A Sridhar Raj Urs on 16 February, 2018
Author: Aravind Kumar
Bench: Aravind Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF FEBRUARY, 2018
BEFORE
THE HON'BLE MR.JUSTICE ARAVIND KUMAR
CRIMINAL REVISION PETITION NO.1131/2017
BETWEEN:
RAMESH DWIVEDI
S/O LATE S.B. DWIVEDI
AGED ABOUT 77 YEARS
R/AT FLAT NO.421, SOBHA QUARTZ
OUTER RING ROAD,
BELLANDUR
BANGALORE-560 103.
... PETITIONER
(BY SRI.RAMESH DWIVEDI, PARTY-IN-PERSON)
AND:
1. C.A. SRIDHAR RAJ URS
S/O ANANDARAJA URS
AGED ABOUT 57 YEARS
MANAGING DIRECTOR
OF M/S DAYA M.K. DEVELOPERS
NO.16, 5TH 'B' MAIN ROAD
OBALAPPA GARDEN
K.R. ROAD, BANGALORE-560 036.
2. VIJAY MARGAR
S/O MOHAN MAGAR
AGED ABOUT 48 YEARS
GENERAL MANAGER OF
M/S DAYA M.K. DEVELOPERS
NO.16, 5TH 'B' MAIN ROAD
OBALAPPA GARDEN
K.R. ROAD, BANGALORE-560 036.
2
3. R. NATARAJ
MAJOR, 21/2, FIRST MAIN
GANDHI NAGAR
BANGALORE-560 009.
... RESPONDENTS
THIS CRIMINAL REVISION PETITION IS FILED
UNDER SECTION 482 CR.P.C. PRAYING TO REVIEW THE
ORDER OF THIS HON'BLE COURT PASSED ON 06.10.2017
AND PLEASED TO ALLOW ALL APPLICATIONS FILED BY
THIS PETITIONER HEREIN AND BE PLEASED TO HEAR
THIS REVIEW PETITION IN THE OPEN HIGH COURT AND
PERMIT VIDEO GRAPHY OF ALL PROCEEDINGS IN THE
CASES RELAED TO THE ACCUSED AND THEIR ADVOCATE
SRI. R. NATRAJ.
THIS CRIMINAL REVISION PETITION COMING ON
FOR ORDERS THIS DAY, THE COURT MADE THE
FOLLOWING:
ORDER
Office objection sustained. Petition stands dismissed as not maintainable.
SD/-
JUDGE DR