Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(7) in The Bombay Shops and Establishments Act, 1948 (7)"Employer" means a person owning or having ultimate control over the affairs of an establishment;
