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State of Rajasthan - Section

Section 20 in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Rules, 1964

20. Form of final order under section 15(2).

- The Compensation Commissioner's final order under sub-section (2) oi section 15 of the Act shall be in [Form 'E'] [Substituted by Notification No. G.S.R. 8/F. 6(122) Revenue/Gr. IV/75, dated 1-5-1975; published in Rajasthan Gazette Extraordinary Part IV-C(I), dated 1-5-75.].