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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(2) in The Bodoland University Act, 2009

(2)The University shall regulate the matter regarding implementation and payment of pension and family pension to their employees by such Authority as may be determined by the University:Provided that granting and eligibility of pension shall be guided by the Assam Services (Pension) Rules, 1969.